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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(1)At any stage of the proceedings, the Commission shall be entitled to refer such issue or issues in the matter as it considers appropriate to persons, including, but not limited to the officers and consultants of the Commission, whom the Commission considers as qualified to give expert or specialized advice or opinion.