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State of Rajasthan - Section

Section 13 in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

13. Repeal and saving.

- All rules and orders in relation to the matters covered by these rules and in force immediately before commencement of these rules are hereby repealedProvided that any action taken under the rules or orders so repealed shall be deemed to have been taken under the provisions of these rules.