Allahabad High Court
Om Prakash Soni S/O Ghisu Ram & Ors. vs Additional District Judge Fifth ... on 12 January, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- CIVIL REVISION No. - 143 of 2009 Petitioner :- Om Prakash Soni S/O Ghisu Ram & Ors. Respondent :- Additional District Judge Fifth Sultanpur Rno.5 & Anr. Petitioner Counsel :- Pt. S. Chandra Hon'ble Anil Kumar,J.
Issue notice to respondent no.2 to show cause why the present writ petition be not admitted.
Till the next date of listing, further proceedings in S.C.C. Suit No.4 of 2008, Jai Singh and others Vs. Kishori Lal and others pending in the court of Additional District Judge Fifth [Room No.5] District Civil Court, District Sultanpur, U.P.shall remain stayed.
Order Date :- 12.1.2010 Pramod