Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Madras Presidency - Section Section 82 in The Madras City Police Act, 1888 82. - Saving of penalty provided by other law Nothing in this Act contained shall be construed to prevent any person from being liable under any other law to any other higher punishment that it provided by this Act : Provided that no person shall be punished twice for the same offence.
