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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(i) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(i)"Act" means the Rajasthan Colonisation Act, 1954 (Rajasthan Act No. XXVII of 1954).