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[Cites 0, Cited by 2] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(4) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(4)If the educational agency fails to deposit the amount as aforesaid, the Tribunal shall, unless the educational agency, shows sufficient cause to the contrary, stop all further proceedings and make an order directing the educational agency to restore such teacher or other person as such.