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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(4) in The Orissa Zilla Parishad Act, 1991

(4)The provision of Sub-section (5) of Section 28 shall apply so far as may be in regard to the exercise and discharge, during the period of supersession of a Parishad under Sub-section (1), of all or any of the powers and duties of the Parishad and its President.