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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(4) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(4)On the reverse side of the ticket there shall be printed in English and/or in Malayalam the prize pattern, terms and conditions and such other essential details which the Director considers necessary for the information of the purchaser. [A portion of the space on the reverse will be utilized for advertisement of Government Department and Public Sector Undertaking issued in Public interest and Director shall take decision on such advertisement] [Inserted by Notification S.R.O. No. 225/2008, dated 20.2.2008 (w.e.f. 20.4.2005)]