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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(1)When the ownership of a cargo boat is transferred the cargo boat shall not ply within or partly within and partly without the port after such a transfer, unless or unit the licence has been registered in the name of the transferee.