Section 5(1)(a) in Uttar Pradesh Municipal Corporation (Property Taxes) Rules, 2000

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(a)details submitted in Form 'A'. Form 'B', Form 'C and Form 'O' by the owners or occupiers of the buildings and the lands; or

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