Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(4) in Bar Council Of India Rules

(4)No amount shall be withdrawn from the bank unless that cheque is signed by the Chairman of the Welfare Committee and its Secretary.