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[Cites 0, Cited by 0] [Section 260(1)] [Section 260] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 260(1)(j) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(j)insult with intent to provoke a breach of the peace, under section 504, and criminal intimidation, under section 506, of the same Code ;