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Bombay High Court

Idbi Trusteeship Services Ltd vs The Official Liquidator Of Spanco Ltd on 12 July, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                 25. IAL 29398-23 in CA 61-17.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                      INTERIM APPLICATION (L) NO. 29398 OF 2023
                                                        IN
                                        CONTEMPT APPLICATION NO. 61 OF 2017

                     IDBI Trusteeship Services Ltd.                         ...Applicant
                                  Vs
                     The Official Liquidator of Spanco Ltd.                 ...Respondent

                     In the matter between
                     CISCO Systems Captial (India) Pvt. Ltd.                ...Petitioner
                                  Vs.
                     The Official Liquidator of Spanco Ltd.


                     Mr. Harish Raman i/b Mrs. Rathina Maravarman for Applicant.
                     Mr. Rushabh Sheth for Official Liquidator.
                     Mr. Chandan Kumar, Official Liquidator present.

                                               CORAM    :    ABHAY AHUJA, J.

DATE : 12th JULY, 2024 P.C. :

1. Mr. Raman, learned Counsel appears for the Applicant and seeks Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
some more time to file rejoinder in the matter. 2024.07.12 19:56:55 +0530

2. Let the rejoinder be filed by the next date with copy to the other side. List on 23rd August, 2024.

(ABHAY AHUJA, J.) Nikita Gadgil 1/1 ::: Uploaded on - 12/07/2024 ::: Downloaded on - 22/07/2024 02:13:30 :::