Bombay High Court
Idbi Trusteeship Services Ltd vs The Official Liquidator Of Spanco Ltd on 12 July, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
25. IAL 29398-23 in CA 61-17.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 29398 OF 2023
IN
CONTEMPT APPLICATION NO. 61 OF 2017
IDBI Trusteeship Services Ltd. ...Applicant
Vs
The Official Liquidator of Spanco Ltd. ...Respondent
In the matter between
CISCO Systems Captial (India) Pvt. Ltd. ...Petitioner
Vs.
The Official Liquidator of Spanco Ltd.
Mr. Harish Raman i/b Mrs. Rathina Maravarman for Applicant.
Mr. Rushabh Sheth for Official Liquidator.
Mr. Chandan Kumar, Official Liquidator present.
CORAM : ABHAY AHUJA, J.
DATE : 12th JULY, 2024 P.C. :
1. Mr. Raman, learned Counsel appears for the Applicant and seeks Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
some more time to file rejoinder in the matter. 2024.07.12 19:56:55 +0530
2. Let the rejoinder be filed by the next date with copy to the other side. List on 23rd August, 2024.
(ABHAY AHUJA, J.) Nikita Gadgil 1/1 ::: Uploaded on - 12/07/2024 ::: Downloaded on - 22/07/2024 02:13:30 :::