Jammu & Kashmir High Court
Union Of India Th. Home Secretary ... vs Abdu Rehman on 9 October, 2023
Bench: Chief Justice, Moksha Khajuria Kazmi
Sr. No.14
Supp
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT JAMMU
(THROUGH VC)
LPA No. 183/2023
CM No. 6100/2023
Cav No. 1751/2023
Union of India th. Home Secretary Ministry of ...Petitioner(s)/appellant(s)
Home Affairs GOI New Delhi and Ors.
Through: Mr. Divyanshu Malhotra, Advocate
Vs.
Abdu Rehman ...Respondent(s)
Through: Mr. Anklesh Chandel, Advoate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
09-10-2023 With the appearance of Mr. Anklesh Chandel, caveat stands discharged.
List on 16.10.2023, as fresh.
(MOKSHA KHAJURIA KAZMI) (N.KOTISWAR SINGH) JUDGE CHIEF JUSTICE SRINAGAR 09-10-2023 Aadil