Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 12 in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020 12. Disposal of dead bodies To carry out the objectives of the Act, the Government may specify the mode of disposal of dead bodies of afflicted persons.
