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Union of India - Section

Section 86 in The Oil Mines Regulations, 2017

86. Re-lay, renew or repair of pipeline.

- Where the Chief Inspector of Mines is of the opinion that it is in the interest of public safety so to do, he may, by an order in writing, require the owner, agent or manager of a mine to relay, renew or repair such pipeline in accordance with requirements as may be specified in such order.