Section 9(1)(c) in The Special Economic Zones Rules, 2003

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(c) in The Special Economic Zones Rules, 2003

(c)[ the depreciation shall be allowed in straight line method as specified below, namely :- [Substituted by Notification No. G.S.R. 305(E) dated 11.5.2004 (w.e.f. 22.7.2003)]

(i)computer and computer peripherals

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Union of India - Subsection

Section 9(1)(c) in The Special Economic Zones Rules, 2003