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Punjab-Haryana High Court

Sucha Singh And Another vs U.T.Chandigarh And Others on 24 July, 2013

Author: Rekha Mittal

Bench: Rekha Mittal

               In the High Court of Punjab and Haryana at Chandigarh

                                          Crl. Misc. No. M-23714 of 2013
                                          Date of Decision: July 24, 2013

            Sucha Singh and another

                                                            ---Petitioners
                                    versus

            U.T.Chandigarh and others
                                                            ---Respondents


            Coram:             Hon'ble Mrs. Justice Rekha Mittal

            Present:           Mr. D.S.Gurna, Advocate
                               for petitioners

                                    ***

            REKHA MITTAL, J.

Counsel for the petitioners states that the petition may be dismissed as withdrawn with liberty to the petitioners to raise all available pleas before the trial Court.

In view of statement made by counsel for the petitioners, the petition is dismissed as withdrawn with liberty aforesaid.

(REKHA MITTAL) JUDGE July 24, 2013 PARAMJIT Saini Paramjit Kaur 2013.07.25 13:38 I attest to the accuracy and integrity of this document Chandigarh