Punjab-Haryana High Court
Sucha Singh And Another vs U.T.Chandigarh And Others on 24 July, 2013
Author: Rekha Mittal
Bench: Rekha Mittal
In the High Court of Punjab and Haryana at Chandigarh
Crl. Misc. No. M-23714 of 2013
Date of Decision: July 24, 2013
Sucha Singh and another
---Petitioners
versus
U.T.Chandigarh and others
---Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present: Mr. D.S.Gurna, Advocate
for petitioners
***
REKHA MITTAL, J.
Counsel for the petitioners states that the petition may be dismissed as withdrawn with liberty to the petitioners to raise all available pleas before the trial Court.
In view of statement made by counsel for the petitioners, the petition is dismissed as withdrawn with liberty aforesaid.
(REKHA MITTAL) JUDGE July 24, 2013 PARAMJIT Saini Paramjit Kaur 2013.07.25 13:38 I attest to the accuracy and integrity of this document Chandigarh