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Principal Commissioner Of Income Tax vs Shambhu Textiles Mills (P) Ltd. on 8 December, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.9                               COURT NO.7                  SECTION III

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.36075/2017

     (Arising out of impugned final judgment and order dated 02-05-2017
     in ITA No. 283/2017 passed by the High Court Of Gujarat At
     Ahmedabad)

     PRINCIPAL COMMISSIONER OF INCOME TAX                                  Petitioner(s)

                                                     VERSUS

     SHAMBHU TEXTILES MILLS (P) LTD.                                       Respondent(s)

     (IA   No.127892/2017-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.127893/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 08-12-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                   Mr. Tushar Mehtar, ASG
                                         Mr. K. Radhkrishnan, Sr. Adv.
                                         Mr. Ritesh Kumar, Adv.
                                         Mr. Abha R. Sharma, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Mr. Manish J. Shah, Adv.
                                         Mr. D.N. Ray, Adv.
                                         Ms. Lokesh K. Choudhary, Adv.
                                         Ms. Disha Ray, Adv.
                                         Mr. Dillip Kumar Nayak, Adv.
                                         Mrs. Sumita Ray, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No.26781/2014 Digitally signed by ASHA SUNDRIYAL Date: 2017.12.09 12:07:58 IST Reason: (ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER