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State of Assam - Section

Section 54 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

54.

Each descriptive type answer script shall be examined by the examiner. Answer script be allotted to the examiners in code numbers only by removing the roll numbers from all scripts and packets of scripts to be sent to the examiners should contain a top sheet of code numbers and a copy of instructions to the examiners.