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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(5)(B) in The Aircraft Rules, 1937

(B)five years of maintenance experience exercising the privileges of Categories B1.2 or B1.4 on large aircraft or as support staff in base maintenance in an organization approved under rule 133B, or a combination thereof;