Calcutta High Court
Shaw Wallace & Co.Ltd vs M/S Ranbaxy Laboratories Ltd on 16 November, 2017
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-5
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
CA 107 of 1997
SHAW WALLACE & CO.LTD.
And
M/S RANBAXY LABORATORIES LTD.
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 16th November, 2017.
The Court : This matter was put in the warning list on November 15, 2017. However, none appears in support of the application, nor any accommodation has been prayed for.
Accordingly, this application, being CA 107 of 1997 stands dismissed for default.
Interim order passed in this application, if any, stands vacated.
(ASHIS KUMAR CHAKRABORTY, J.) G.S.Das