Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(2) in Chennai City Municipal Corporation Act, 1919

(2)The [standing committee on taxation and finance] [Inserted by Tamil Nadu Act 15 of 1965.] may either approve or amend such schedule as it thinks fit and shall lay it before the council with its remarks, if any.