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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(2)The first-aid boxes or cup-boards shall be distinctively marked with a red cross on a white background and shall contain the following equipment, namely:-
(i)six sterilised dressings;
(ii)three large-size sterilized dressings;
(iii)one bottle containing a 2 per cent alcoholic solution of iodine;
(iv)one bottle containing salvolatile having the dose and mode of administration indicated on the label;
(v)one bottle of potassium permanganate crystals;
(vi)one pair of scissors; and
(vii)adhesive plaster.