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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(2)(b) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(b)the Claimant Satisfies the officer making the award that the fruit bearing trees/ horticulture gardens were developed prior to the declaration State Road assets under Section 3.