Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 45 in Telangana Irrigation Act, 1357 F.

45. Plying of ferryboat prohibited.

- No person shall have the right to ply a ferryboat in a water reservoir or a canal or channel without the permission of the Government.