Section 12B in Maharashtra Public Trust Rules, 1951
12B. [ Maintenance of register of de-registration of trusts. [Rules 12A and 12B inserted by Notification No. BPT.1116/C.R.31/Desk-XV, dated 30th May, 2018.]
- There shall be maintained in every Public Trusts Registration Office or Joint Public Trust Registration Office, a register of the trusts de-registered under sub-section (3-A) of section 22 of the said Act, in the form given in Schedule II-C appended to the rules.]
