Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 5 in Tamil Nadu Fire Service Rules, 1990 5. Conduct of Members of Fire Service. - The Tamil Nadu Government Servants Conduct Rules, 1973 and Order Nos. 18 and 110 of the Tamil Nadu Fire Service Manual shall apply to the Members of Fire Service.
