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[Cites 0, Cited by 0] [Section 606] [Entire Act]

Bengal Presidency - Subsection

Section 606(a) in Police Regulations, Bengal , 1943

(a)Officers-in-charge of railway police-stations shall send intimation of the following occurrences by telegram with a view to ensuring prompt dissemination of intelligence regarding crime and criminals operating on railways and to securing better co-operation between the different sections of the Railway Police :-