Bombay High Court
Sulochana Divakar Parkar vs Ashok Shamrao Bhatte (Deceased) ... on 9 February, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
501-cra-231-2022.doc
Sonali
Digitally IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
SONALI
SONALI MILIND
CIVIL APPELLATE JURISDICTION
MILIND PATIL
PATIL Date:
2023.02.09
17:31:23 CIVIL REVISION APPLICATION NO.231 OF 2022`
+0530
Sulochana Divakar Parkar ...Applicant
Versus
Ashok Shamrao Bhatte
since deceased through legal heirs
Leena Ashok Bhatte & Ors. ...Respondents
Mr. R. M. Hardas, i/b. Mr. Pratik B. Rahade, for the Applicant.
Mr. Sudhir Sadavarte, for the Respondents.
CORAM : MADHAV J. JAMDAR, J.
DATED : 9th FEBRUARY 2023 P.C. :
1. Not on board. Upon mentioning, taken on board.
2. As the regular Bench is not available, stand over to 14th February 2023.
3. Ad-interim relief granted by order dated 2 nd February 2023 to continue till the next date.
[MADHAV J. JAMDAR, J.] 1/1