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Calcutta High Court

C. I. T. Central - I vs Abhishek Somany on 10 June, 2014

Author: Arun Mishra

Bench: Arun Mishra

                              ITA No. 636 of 2004
                         IN THE HIGH COURT AT CALCUTTA
                       Special Jurisdiction (Income Tax)
                                 ORIGINAL SIDE


                                  C. I. T. CENTRAL - I
                                         Versus
                                    ABHISHEK SOMANY


         BEFORE:

         The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

         The Hon'ble JUSTICE JOYMALYA BAGCHI

         Date : 10th June, 2014.


         For Appellant :

         For Respondent: Mr. C.S. Das, Advocate

The Court : It is reported by the Registry of this Court that the appeal has been admitted but no paper book has been filed till date.

The appellant is directed to prepare requisite number of paper books and file the same in the Department within eight weeks from date after serving copies thereof upon the respondent, failing which the appeal shall stand dismissed without any further reference to the Bench.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN/GH.