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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(1)(xxvii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxvii)all other functions necessary for effective implementation of the Act including liasoning with community and corporates for improving the functioning of Child Care Institutions.