Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Rajasthan - Subsection Section 120(d) in Rajasthan Land Revenue Act 1956 (d)the area of which the revenue or rent has, either wholly or in part been released, remitted, redeemed, assigned or compounded specifying the authority therefore, and the conditions thereof.