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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in The Punjab Bhudan Yagna Act, 1955

(2)[ It extends to the territories, which immediately before the 1st day of November, 1966 were comprised in the State of Punjab, excluding the Union Territory of Chandigarh formed under section 4 of the Punjab Reorganisation Act, 1966 (31 of 1966)] [Substituted by Government of India S.O. 1303, dated 31st March, 1969.].