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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(d) in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018

(d)the fees to be charged for courses of study in the University and for admission to the examinations, degrees, diplomas and other courses of the University; and further to make progressively the fee structure so flexible that the courses could become self-financing to the extent possible;