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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(r) in Flight and Maritime Connectivity Rules, 2018

(r)"National Long Distance (NLD) service" refers to the provision of telegraph service over the national long distance network of the licensee between SDCAs of two licensed service areas;