Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Andhra Pradesh - Subsection Section 54(b) in Dr. Y.S.R. Horticultural University Act, 2007 (b)designations, powers, functions, duties, manner of appointment and selection and terms and conditions of service of the officers other than Chancellor and Vice- Chancellor;
