Section 34A(1)(d) in The Rajasthan Municipalities (Octroi) Rules, 1962

[Cites 0, Cited by 0] [Section 34A(1)] [Section 34A] [Entire Act]

(d)The incharge of such octroi out-post shall maintain a register in Form No. 14 with respect of octroi collected on such goods.

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