Section 32(4) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(4)The Bhumi Prabandhak Samiti shall, before admitting a person as bhumidhar with non-transferable right to any land, sell away trees, if any, standing thereon by auction. [Vide G.O. No. 1027-R.S.I.A., dated 11th July, 1959].
