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[Cites 0, Cited by 1] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(a) in The Orissa Grama Panchayats Act, 1964

(a)incurs any of the disqualifications specified in Clauses (a) to (j) [Clauses (m) to (p) and Clauses (t) to (v)] [Inserted vide Orissa Gazette Extraordinary No. 426/18.4.193-Notification No. 6139-Legislative/ 18.4.1994.] of Sub-section (1) ; or