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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(a) in Appropriation of Endowments Rules

(a)on the notice board of the office of the Assistant Commissioner in whose division the institution is situate and the office of the [Joint Commissioner and the Deputy Commissioner] [Substituted for the words 'The Deputy Commissioner' by G. O. Ms. No. 275, C. T. & R. E., dated the 16th July 1997.];