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State of Rajasthan - Section

Section 43 in Rajasthan Para-medical Council Regulations, 2014

43. Registration.

- Every person who is eligible for registration at the time of commencement of these regulations shall apply for registration within three months of the commencement of these regulations and the person who becomes eligible for registration after commencement of these regulations shall apply for registration within thirty days from the date on which he became eligible for registration.