Delhi High Court - Orders
Sh Gagan Deep Singh & Anr vs The State Govt Of Nct Of Delhi & Anr on 26 April, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~104
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 911/2022 & CRL.M.A. 7686/2022
SH GAGAN DEEP SINGH & ANR. ..... Petitioners
Through: None
versus
THE STATE GOVT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Ranbir Singh Kundu, ASC for
State with Mr. Mukul Dagar and Ms.
Pooja, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 26.04.2022 List on 25th May, 2022.
CHANDRA DHARI SINGH, J APRIL 26, 2022 gs/ms Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:27.04.2022 18:52:44