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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(2)(m) in Rajasthan Co-operative Societies Act, 2001

(m)to declare a claim against the society as 'not payable' in whole or in part, where the society does not have enough redeemable resources to pay such claims;