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State of Jharkhand - Section

Section 84 in Bihar Coal Mining Area Development Authority Rules, 1988

84. Inspection.

- On the successful completion of the work of laying down the pipes within the period the applicant shall file completion report and shall deposit the inspection fees. Thereafter any officer of the Authority authorised in this behalf shall hold inspection of the work and subject to the same having been found to have been executed or completed according to specifications laid down in the sanction order, he will submit a completion certificates.