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State of Madhya Pradesh - Section

Section 57 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

57. Powers to name streets and number of building.

- The Gram Panchayat may cause a name given to any street and may also cause a number to be affixed to any building and from time to time, cause such name of streets and number of buildings to be altered.