Madras High Court
R.Annalakshmi vs The District Collector on 24 September, 2020
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 W.P.(MD)NOs.10542 & 10715 OF 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 24.09.2020
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P.(MD)Nos.10542 & 10715 of 2020
W.P.(MD)No.10542 of 2020
R.Annalakshmi ... Petitioner
Vs.
1. The District Collector,
Ramanathapuram District,
Ramanathapuram.
2. The Sub Collector,
Paramakudi,
Ramanathapuram District.
3. The Tahsildar,
Kadaladi,
Ramanathapuram District.
4. The Executive Engineer,
Tamil Nadu Slum Clearance Board,
Madurai Region,
No.169, K.K.Main Road,
Madurai. ... Respondents
Prayer: Writ petition is filed under Article 226 of the
Constitution of India, to issue a Writ of Mandamus, directing
the respondents to consider the petitioner's representation
dated 19.02.2019 to direct the first respondent to pass orders
by providing the petitioner a dwelling house as per the
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2 W.P.(MD)NOs.10542 & 10715 OF 2020
allotment in serial No.92 on the basis of Kadaladi Taluk
Sayalkudi Peruratchi 12th Nithikulu Thittam scheme within a
time frame limit by perusing all the documents submitted on
her side.
W.P.(MD)No.10715 of 2020
M.Boomadevi ... Petitioner
Vs.
1. The District Collector,
Ramanathapuram District,
Ramanathapuram.
2. The Sub Collector,
Paramakudi,
Ramanathapuram District.
3. The Tahsildar,
Kadaladi,
Ramanathapuram District.
4. The Executive Engineer,
Tamil Nadu Slum Clearance Board,
Madurai Region,
No.169, K.K.Main Road,
Madurai. ... Respondents
Prayer: Writ petition is filed under Article 226 of the
Constitution of India, to issue a Writ of Mandamus, directing
the respondents to consider the petitioner's representation
dated 19.12.2019 to direct the first respondent to pass orders
by providing the petitioner a dwelling house as per the
allotment in serial No.101 on the basis of Kadaladi Taluk
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3 W.P.(MD)NOs.10542 & 10715 OF 2020
Sayalkudi Peruratchi 12th Nithikulu Thittam scheme within a
time frame limit by perusing all the documents submitted on
her side.
(In both W.Ps.)
For Petitioners : Mr.R.Babu Jaganath
For R-1 to R-3 : Mr.M.Rajendran,
Additional Government Pleader.
For R-4 : Mr.P.Mahendran,
Additional Government Pleader.
***
COMMON ORDER
Heard the learned counsel on either side.
2. The writ petitioners have applied for allotment of tenements under Kadaladi Taluk Sayalkudi Peruratchi 12th Nithikulu Thittam scheme.
3. The petitioners' case has already been recommended by the Tahsildar, Kadaladi. The Tamil Nadu Slum Clearance Board had also constructed the apartment complex and there are also vacancies. It is seen that the http://www.judis.nic.in 3/6 4 W.P.(MD)NOs.10542 & 10715 OF 2020 petitioners can very well be accommodated. But then, the recommendation made by the Tahsildar, Kadaladi, has to be endorsed by the District Collector, Ramanathapuram and only then, the allotment can be made by the Tamil Nadu Slum Clearance Board in favour of the petitioners herein. The first respondent is said to be the nodal officer. The petitioners have given representations on 19.02.2019.
4. The first respondent is directed to take a call in the matter by disposing of the petitioners' representations within a period of four weeks from the date of receipt of a copy of this order. The petitioners are ready to comply with the formalities that may be stipulated by the Tamil Nadu Slum Clearance Board.
5. With this direction to the first respondent, these writ petitions stand disposed of. No costs.
24.09.2020
Index : Yes / No
Internet : Yes/ No
pmu
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5 W.P.(MD)NOs.10542 & 10715 OF 2020
Note: 1.Issue order copy within one day after the same received by the Court Officers Section.
2.In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.
To:
1. The District Collector, Ramanathapuram District, Ramanathapuram.
2. The Sub Collector, Paramakudi, Ramanathapuram District.
3. The Tahsildar, Kadaladi, Ramanathapuram District.
4. The Executive Engineer, Tamil Nadu Slum Clearance Board, Madurai Region, No.169, K.K.Main Road, Madurai.
http://www.judis.nic.in 5/6 6 W.P.(MD)NOs.10542 & 10715 OF 2020 G.R.SWAMINATHAN,J.
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