Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 314] [Entire Act] State of Bihar - Subsection Section 314(e) in Bihar Board's Miscellaneous Rules, 1958 (e)Name of present applicant, and, if he be not the original depositor, the ground upon which it is proposed to pay the money to him.
