Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 326 in Orissa Municipal Rules, 1953 326. The Medical Officer at hospitals and dispensaries shall keep such registers and forms as may be prescribed by the Director of Health, Orissa.Management of Hospitals and Dispensaries Vested in Joint Committees under Section 353 of The Act
