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State of Rajasthan - Section

Section 67 in The Rajasthan Agricultural Produce Markets Rules, 1963

67. Publication of prices.

(1)The Market Committee shall as far as practicable place at the disposal of those using the market information on such matters as the prices of the important crop ruling at the principal marketing centre of the State. The information shall be published in such a manner as will be readily available to all persons using the market.
(2)The Market Committee shall be responsible for furnishing market intelligence as may be directed by the Director.